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[Cites 0, Cited by 0] [Section 45(1)] [Section 45] [Entire Act]

State of Chattisgarh - Subsection

Section 45(1)(III) in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

(III)a member of the concerned Board of Studies to be nominated by Kulpati.