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[Cites 1, Cited by 3]

Himachal Pradesh High Court

Dhani Ram vs . Union Of India & Another on 1 April, 2022

Author: Tarlok Singh Chauhan

Bench: Tarlok Singh Chauhan

Dhani Ram Vs. Union of India & another RSA No. 128 .

of 2010 1.4.2022 Present: Mr. K.D. Sood, Senior Advocate with Ms. Ranjana Chauhan, Advocate, for the appellant.

Mr. Balram Sharma, Advocate, for the respondents.

As prayed for, list on 22.4.2022.

(Tarlok Singh Chauhan) Judge April 1, 2022 (Kalpana) ::: Downloaded on - 01/04/2022 20:13:02 :::CIS