Himachal Pradesh High Court
Dhani Ram vs . Union Of India & Another on 1 April, 2022
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
Dhani Ram Vs. Union of India & another RSA No. 128 .
of 2010 1.4.2022 Present: Mr. K.D. Sood, Senior Advocate with Ms. Ranjana Chauhan, Advocate, for the appellant.
Mr. Balram Sharma, Advocate, for the respondents.
As prayed for, list on 22.4.2022.
(Tarlok Singh Chauhan) Judge April 1, 2022 (Kalpana) ::: Downloaded on - 01/04/2022 20:13:02 :::CIS