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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(ii) in Income-Tax (Certificate Proceedings) Rules, 1962

(ii)[ inform the Assessing Officer of his having sent the certificate.] [Substitued for Cl. (ii) by the Income-tax (Certificate Proceedings) (Second Amendment) Rules, 1990 (w.e.f. 6th February, 1990)]