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[Cites 0, Cited by 0] [Section 51(4)] [Section 51] [Entire Act]

State of Andhra Pradesh - Subsection

Section 51(4)(c) in Andhra Pradesh Juvenile Justice (Care and Protection of Children) Rules, 2003

(c)To issue guidelines for the development of facilities for education, vocational training and rehabilitation of various categories of children coming with the purview of the Juvenile Justice System.