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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(1) in Rajasthan Electricity Regulatory Commission (Transmission Licensee's Standards of Performance) Regulations, 2004

(1)System Adequacy. - System adequacy is the ability of the electric system to receive the generated power or supply the aggregate electrical demand and energy requirements of their consumers at all times, taking into account scheduled and reasonably expected, unscheduled outage of system elements.Adequacy of the power system is usually measured in terms of loss of Load Probability (LOLP). LOLP is the Probability of system capacity not being able to meet system load. LOLP can also be expressed as loss of load expectation (LOLE) in days per year. This measure does not consider the amount or duration of the capacity shortfall. Licencee to consider LOLE days in percentage as under:-
Implementation Stage Nos. of days in year when system demand can befully met subject to generation availability Nos. of days in year when system demand cannot be fully met even with generation availability Loss of load expectation (LOLE) in % of days
Preliminary Stage-Level-1 325 40 11%
Transition Stage-Level-2 345 20 6%
Final Stage-Level-3 358 7 2%
LOLE for different voltage level shall be reviewed after first annual review.