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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(2) in The West Bengal Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2011

2.1.1- The Commission shall determine tariff including terms and conditions thereof for all matters for which the Commission has the power under the Act, including the following cases :-