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[Cites 0, Cited by 0] [Section 21(3)] [Section 21] [Entire Act]

State of Goa - Subsection

Section 21(3)(c) in The Goa Ground Water Regulation Act, 2002

(c)the generation charges including wear, and tear of the pump and other accessories in cases where the Ground Water Officer decides to retain such facilities while requisitioning the well or the water source.