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[Cites 0, Cited by 0] [Section 7(9)] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(9)(a) in The Orissa Children's and Women's Welfare Service Rules, 1989

(a)the production of a certificate from a Medical Officer not below the rank of an Assistant Surgeon to the effect that she is of sound health, good physique and free from organic defects; and