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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(4) in Uttar Pradesh Ground Water (Management and Regulation) Act, 2019

(4)The functions of the Block Panchayat Ground Water Management Committee shall be,- *
(a)to prepare an overall Block Level Ground Water Security Plan by consolidating Gram Panchayat Ground Water Security Plans, each prepared in cluster of at least ten number gram panchayats, according to the guidelines as may be formulated/ prescribed;
(b)to monitor the implementation of Block Panchayat Ground Water Security Plan;
(c)to register all the wells within the notified and non-notified areas other than those of existing commercial, industrial, infrastructural and bulk users as per the provisions of sub-section (2) of Section 10 and sub-section (2) of Section 11 within the territorial jurisdiction of respective block;
(d)to carry out such other functions, as may be prescribed.