Section 268(2)(v) in Andhra Pradesh Panchayat Raj Act, 1994
(v)as to the transfer of allotments entered in the sanctioned budget of a Gram Panchayat, [Mandal Praja Parishad] [Substituted 'Mandal Parishad' by Act No. 41 of 2006, dated 23.9.2006.] or [Zilla Praja Parishad] [Substituted 'Zilla Parishad' by Act No. 41 of 2006, dated 23.9.2006.] from one head to another;