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Union of India - Section

Section 3 in The Border Security Force, Combatised Assistant Sub-Inspector (Stenographer) and Head Constable (Ministerial) Recruitment Rules, 2013

3. Method of recruitment, age limit, qualifications, etc.

- The method of recruitment to the said posts, age limit, qualifications, and other matters relating thereto shall be as specified in columns (5) to (13) of the aforesaid Schedule.