Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 98] [Entire Act] Union of India - Subsection Section 98(1) in The Mental Health Act, 1987 (1)The Indian Lunacy Act, 1912 (4 of 1912)and the Lunacy Act, 1977 (25 of 1977) are hereby repealed.
