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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Puducherry - Subsection

Section 8(1) in The Jawaharlal Institute of Post-Graduate Medical Education and Research, Puducherry Rules, 2008

(1)The Institute may create posts, subject to specific provision in the budget, and the instructions of the Central Government issued from time to time, on such scales of pay as are approved by the Central Government, classify them into grades and specify their designations:Provided that no post above the Associate Professor level shall be created except with the prior approval of the Central Government.