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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(1)(c) in The U.P. Basic Education (Teachers) (Posting) Rules, 2008

(c)The posting of male teachers shall be made in accordance with the order of candidates, in the roster prepared under Rule 7.