Bombay High Court
F.A Enterprises And Others vs Mr D.D. Bhide,Executive Director on 30 January, 2023
Author: Sandeep V. Marne
Bench: Sandeep V. Marne
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
INTERIM APPLICATION NO. 16645 OF 2022
In
PUBLIC INTEREST LITIGATION 63 OF 2012
F.a.enterprises And Ors. ....PETITIONER
V/S
Mayank Ramesh Gandhi And Ors ....RESPONDENT
WITH CIVIL APPLICATION IN WP NO. 980 OF 2016 In Writ Petition 404 OF 2013 Mr. Nissar F. Khatri, Partner, F.a. Enterprises ....APPLICANT V/S F.a. Enterprises ....RESPONDENT WITH CIVIL APPLICATION IN WP STAMP NO. 2887 OF 2018 In Writ Petition 404 OF 2013 Ajay Mathankar ....APPLICANT V/S F. A. Enterprises And Ors ....RESPONDENT WITH CIVIL APPLICATION IN WP NO. 2972 OF 2013 In Writ Petition 404 OF 2013 F.a Enterprises And Others ....APPLICANT Page 1/3 ::: Uploaded on - 30/01/2023 ::: Downloaded on - 31/01/2023 15:46:17 ::: V/S Mr D.d. Bhide,executive Director ....RESPONDENT WITH PUBLIC INTEREST LITIGATION NO. 63 OF 2012
1. Mayank Ramesh Gandhi And Ors ....PETITIONER V/S
1. F.a.enterprises And Ors. ....RESPONDENT WITH WRIT PETITION NO. 404 OF 2013 F. A. Enterprises And Ors ....PETITIONER V/S Konkan Irrigation Development Corporation, ....RESPONDENT Water Resources Dept And Ors WITH CIVIL APPLICATION IN WP NO. 2880 OF 2016 In Writ Petition 404 OF 2013 F.a. Enterprises ....APPLICANT V/S Konkan Irrigation Development Corporation, ....RESPONDENT Water Resources Dept And Ors WITH WRIT PETITION NO. 11974 OF 2013 Kondane Dharan Parisar Vikas Manch And Ors.....PETITIONER V/S State Of Maharashtra And Ors. ....RESPONDENT Page 2/3 ::: Uploaded on - 30/01/2023 ::: Downloaded on - 31/01/2023 15:46:17 ::: CORAM : HON'BLE THE ACTING CHIEF JUSTICE & HON'BLE SHRI JUSTICE SANDEEP V. MARNE, JJ DATE : 30th January, 2023 P.C. :
S. O. to 13/03/2023 .
( FOR REGISTRAR JUDICIAL - I ) Page 3/3 ::: Uploaded on - 30/01/2023 ::: Downloaded on - 31/01/2023 15:46:17 :::