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Union of India - Section

Section 4 in Central Electricity Regulatory Commission (Sharing of Inter State Transmission Charges and Losses) Regulations, 2010

4. Principles for sharing ISTS charges and losses.

(1)Based on the Yearly Transmission Charges of ISTS Transmission Licensees and transmission losses in the ISTS network, the Implementing Agency shall compute the Point of Connection charges and Loss Allocation Factors for all DICs:-
(a)Using load-flow based methods; and
(b)based on the Point of Connection Charging method.
(2)A detailed explanation of the Hybrid methodology to be applied for sharing the ISTS charges and losses amongst the Designated ISTS Customers is set out in Annexure - I to these regulations, which may be reviewed by the Commission from time to time either upon an application by any interested party or otherwise .