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State of Madhya Pradesh - Section
Section 3 in The M.P. Preparation and Revision of Market Value Guideline Rules, 2000
3. Constitution of Central Valuation Board and its functions.
| 1. | Inspector General of Registration | Chairperson |
| 2. | Engineer in Chief, Public Works Department or hisrepresentative not below the rank of Chief Engineer | Member |
| 3. | Director of Town and Country Planning or his representativenot below the rank of Joint Director. | Member |
| 4. | Commissioner of Land Records or his representative not belowthe rank of Deputy Commissioner. | Member |
| 5. | Director Agriculture or his representative not below the rankof Joint Director. | Member |
| 6. | Chief Conservator of Forest or his representative not belowthe rank of Conservator of Forests. | Member |
| 7. | Any other members nominated by the State Government | Member |
| 8. | Deputy Inspector General of Registration and Stamps | Convenor. |