Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act] State of Madhya Pradesh - Subsection Section 3(2)(b) in The M.P. Preparation and Revision of Market Value Guideline Rules, 2000 (b)evolve norms for fixation of market values in respect of valuation of lands, buildings and various kinds of interests in the immovable properly.