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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Madhya Pradesh - Subsection

Section 14(1)(b) in The M.P. Upcharyagriha Tatha Rujopchar Sambandhi Sthapanaye (Registrikaran Tatha Anugyapan) Rules, 1997

(b)a correct [xxx] [Word 'alphabetical' omitted by M.P. Notification No. F-13-2-2005-XVII-Med.-2, dated 15-11-2007.] index of the names of the patients admitted to the nursing home;