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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Madhya Pradesh - Subsection

Section 14(1) in The M.P. Upcharyagriha Tatha Rujopchar Sambandhi Sthapanaye (Registrikaran Tatha Anugyapan) Rules, 1997

(1)The keeper of a nursing home shall keep,-
(a)in Form 'D' a register of patients admitted into the nursing home;
(b)a correct [xxx] [Word 'alphabetical' omitted by M.P. Notification No. F-13-2-2005-XVII-Med.-2, dated 15-11-2007.] index of the names of the patients admitted to the nursing home;
(c)record of health case sheet of every patient containing the following information in addition to any other information, that may be required by the supervising authority :-
(i)Year.......................................................................
(ii)Register No. ..............................................................
(iii)Name.....................W/o, S/o, D/o...........................
(iv)[ Omitted] [[Omitted by M.P. Notification No. F-13-2-2005-XVII-Med.-2, dated 15-11-2007. Prior to omission it read as under:
'(iv) Occupation']]
(v)Sex.......................................................................
(vi)Caste....................................................................
(vii)Age..................................................
(viii)Date of Admission...................................
(ix)Date of discharge....................................
(x)Disease...............................................
(xi)Result of treatment ................................
(xii)Date History and treatment Diet......................