Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 39(1)] [Section 39] [Entire Act]

State of Tamilnadu - Subsection

Section 39(1)(iv) in Tamil Nadu Electricity Regulatory Commission Tamil Nadu Electricity Distribution Code

(iv)Cost of material,transport and erection charges for the part or whole of the new service line or improvement to the existing service line shall be chargeable to the consumer.