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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Mizoram - Subsection

Section 22(ii) in The Mizoram Civil Service Rules, 1988

(ii)On appointment to senior grade of the service the initial pay of member of the service in the time sale shall be fixed in accordance with the principles governing such fixation under the Fundamental Rules or any other rules for the time being in force