Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 142] [Entire Act] State of Andhra Pradesh - Subsection Section 142(i) in Reductions and Remissions (Andhra Pradesh) (i)to Rs. 1000/- when the G.P.A. is given in favour of family members; and
