Section 142 in Reductions and Remissions (Andhra Pradesh)
142.
Reduced Stamp Duty payable in respect of G.P.A. Documents under clause(g) of Article 42 of Schedule I-A of the Indian Stamp Act, 1899, from 5%.(i)to Rs. 1000/- when the G.P.A. is given in favour of family members; and(ii)to 1% when the G.P.A. is given in favour of other than family members. w.e.f 1-7-2005, [vide G.O.Ms.No.1128, Rev. (Regn.) Dept., Dated 13.6.2005].
