Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 265(3)] [Section 265] [Entire Act]

State of Bihar - Subsection

Section 265(3)(a) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(a)grant or loan or advance if any made by the Government of India or by the State Government or any local authority;