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Himachal Pradesh High Court

Unknown vs M/S Raheja Hydel Power Private Ltd. V. ... on 6 September, 2023

Author: Sandeep Sharma

Bench: Sandeep Sharma

M/s Raheja Hydel Power Private Ltd. v. State .

CWP No. 8202 of 2022 6.9.2023 Present Mr. Vijay Kumar Arora, Advocate, for the petitioner.

Mr. Rajan Kahol, Mr. Vishal Panwar and Mr. B.C. Verma, Additional Advocates General with Mr. Ravi Chauhan, Deputy Advocate General, for the respondent-State.

Mr. Basant Pal Thakur, Advocate vice Mr. Vivek Singh of Thakur, Advocate, for respondent No.2.

None for respondent No.3.

Having heard learned counsel for the parties for some rt time, this court deems it necessary to peruse decision of Cabinet taken on 9.11.2009, as mentioned in Communication dated 2.8.2022, issued by the Director-cum-CEO HIMURJA.

Learned counsel for the respondent-HIMURJA undertakes to make available aforesaid record on the next date of hearing.

List on 27.9.2023.

(Sandeep Sharma) Judge September 6, 2023 (vikrant) ::: Downloaded on - 06/09/2023 21:54:27 :::CIS