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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Chattisgarh - Subsection

Section 29(2) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

(2)There may be appointed on each Committee a member or members of other authorities and such members of the staff of the Vishwavidyalaya as the authority may deem fit to appoint.