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[Cites 1, Cited by 14]

Himachal Pradesh High Court

Satinder Goyal vs . The Urs Co-Operative Natc Society on 11 August, 2023

Author: Virender Singh

Bench: Virender Singh

Satinder Goyal Vs. The URS Co-operative NATC Society Cr.MMO No. 147 of 2023 .

11.8.2023 Present: Mr. Chandresh Pal, Advocate, vice Mr. Narinder Guleria, Advocate, for the petitioner.

Mr. Narender Sharma, Advocate, for the respondent.

For consideration, list on 21.8.2023.

of (Virender Singh) Judge August 11, 2023 rt (kalpana) ::: Downloaded on - 11/08/2023 20:38:22 :::CIS