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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(1) in The Rajasthan Boiler Operation Engineers' Rules, 1967

(1)No candidate shall be admitted to an examination who cannot produce satisfactory testimonials certifying his experience, ability, sobriety and general good conduct for the whole period of his qualifying service, as specified in Rule 32. Any break in the period of qualifying service shall be accounted for. Such testimonials shall clearly state that the capacity in which the candidate was employed, whether as an Apprentice Engineer, Supervisor, Assistant Engineer or Engineer and the period of such employment stating the dates between which the candidate was so employed.