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State of Andhra Pradesh - Section

Section 4 in "Sports Authority" (Procedure for Allotment of Sports Stadia for Sporting and Non-Sporting Activities) Rules, 2006

4. Coaching Fees and Stadia Tariff.

- (i) The fixation of fee and tariff for Coaching programme and for Sporting and non-Sporting activities are specified in the Appendix-II.
(ii)The coaching fees and Stadia tariff are subject to revision from time to time and the Sports Authority of Andhra Pradesh is authorised to effect such revision with prior approval of the Government.