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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Rajasthan - Subsection

Section 53(2) in Rajasthan District Board Account Rules

(2)When an increment claimed operates to carry a servant of the Board over an efficiency bar, it must be supported by a declaration from the authority empowered to allow the increment that it has satisfied itself that the servant of the Board concerned is fit to cross the bar.Overtime Allowance