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[Cites 0, Cited by 0] [Section 16(3)] [Section 16] [Entire Act]

State of Tamilnadu - Subsection

Section 16(3)(j) in Tamil Nadu Electricity Regulatory Commission Tamil Nadu Electricity Distribution Code

(j)The Licensee shall prepare a safety manual incorporating all operating procedures in addition to safety rules and safety precautions applicable to its distribution system and the Consumer's system and circulate the same among [all staff concerned] [Substituted for the expression all concerned staff as per Commission's Notification No. TNERC/DC/8-8 dated 8.2.2008 (w.e.f. 27.2.2008)] and Consumers for strict adherence.