Section 3(2) in The Goa, Daman And Diu (Administration) Act, 1962
(2)In the Representation of the People Act, 1950 (43 of 1950),-(a)in section 4, in sub-section (1), after the words "to Dadra and Nagar Haveli", the words "to Goa, Daman and Diu" shall be inserted;(b)in the First Schedule,--(i)after entry 22, the following entry shall be inserted, namely:--"23. Goa, Daman and Diu.................2";(ii)entries 23 and 24 shall be re-numbered as entries 24 and 25 respectively.
