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State of Jammu-Kashmir - Section

Section 24 in Jammu and Kashmir State Electricity Regulatory Commission (Mini Grid Renewable Energy Generation and Supply) Regulations, 2016

24. Duties of the Consumers in the Mini-Grid Area.

- 24.1 Consumers in the identified Mini-Grid Area shall regularly pay the electricity charges to the Mini Grid Operator, based on the mutually agreed tariff.
24.2Consumers shall adopt Energy Efficient measures by using Energy Efficient appliances and reduce the overall electricity consumption.Unit-IX Payment and Dispute Resolution