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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 24(24) in Jammu and Kashmir State Electricity Regulatory Commission (Mini Grid Renewable Energy Generation and Supply) Regulations, 2016

24.2Consumers shall adopt Energy Efficient measures by using Energy Efficient appliances and reduce the overall electricity consumption.Unit-IX Payment and Dispute Resolution