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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Odisha - Subsection

Section 50(2) in The Orissa Panchayat Samiti (Conduct of Business) Rules, 1969

(2)When any resolution involving several points has been discussed it shall be in the discretion of the presiding member to divides the resolution and put each, or any point, to vote separately as he mar think fit.