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State of Odisha - Section

Section 50 in The Orissa Panchayat Samiti (Conduct of Business) Rules, 1969

50.

(1)Discussion on a resolution shall be strictly limited to the subject of the resolution.
(2)When any resolution involving several points has been discussed it shall be in the discretion of the presiding member to divides the resolution and put each, or any point, to vote separately as he mar think fit.