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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(2) in The Jai Narain Vyas University Jodhpur Act, 1962

(2)The following shall form part of, or be paid into, the University Fund:-
(a)any contribution or grant by Government,
(b)the income of the University from all sources, including income from fees and charges,
(c)trusts, bequests, donations, endowments and other grants, if any, and
(d)such other moneys as may be credited to the University Fund or may be prescribed by the Statutes.