Section 19(1)(e) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

(e)On procurement of initial spares included in the original project costs subject to the ceiling norm laid down in Regulation 18,

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