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[Cites 0, Cited by 0] [Section 6(5)] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(5)(i) in Tamil Nadu Electricity Grid Code, 2005

(i)A condition requiring both parties to comply with Indian Electricity Grid Code and Tamil Nadu Electricity Grid code, provisions under the Act, other Codes and regulations issued by the Commission / CEA.