Section 1 in The Coconut Development Board Act, 1979

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Union of India - Section

Section 1 in The Coconut Development Board Act, 1979

1. Short title, extent and commencement.

(1)This Act may be called the Coconut Development Board Act, 1979.

(2)It extends to the whole of India.

(3)It shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint.

12.1.1981: Vide Notifi. No. G.S.R. 13 (E), dated 12.1.1981. 408