Section 1(3) in The Coconut Development Board Act, 1979

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Union of India - Subsection

Section 1(3) in The Coconut Development Board Act, 1979

(3)It shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint.

12.1.1981: Vide Notifi. No. G.S.R. 13 (E), dated 12.1.1981. 408