Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 116(2)] [Section 116] [Entire Act] State of Bihar - Subsection Section 116(2)(b) in The Bihar Motor Vehicles Rules, 1992 (b)the article is claimed by two or more than two persons, then the permit holder may handover the same to the officer-in-charge of the nearest police station.