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[Cites 0, Cited by 0] [Section 51(9)] [Section 51] [Entire Act]

State of Tamilnadu - Subsection

Section 51(9)(ii) in Tamil Nadu Combined Development and Building Rules, 2019

(ii)for concrete buildings and structures reference to be made to IS code on evaluation and seismic strengthening for retrofitting of RCC buildings under preparation at present.