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Union of India - Section

Section 43 in The Central Government General Pool Residential Accommodation Rules, 2017

43. Retention granted on posting to non-family stations.

- Retention granted to allottees (including AGMUT cadre officers) of GPRA at their last place of posting in case of their posting to different non-family stations for bonafide use of their family members under different guidelines of Government of India issued from time to time, will be restricted to a maximum of three years.