Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

State of Odisha - Subsection

Section 27(1)(i) in The Orissa Civil Services (Commutation of Pension) Rules, 1992

(i)the amount of pension commuted, the amount of commuted value of pension and the date on which the commutation became absolute;