Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 0] [Entire Act]

State of West Bengal - Subsection

Section 0(1) in The West Bengal Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2011

1.1- The generating company or licensee shall file a perspective plan for approval of the Commission along with tariff application. The perspective plan shall be for a period of 5 years and shall be submitted with each tariff application and application for annual performance review.