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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(xvii) in The Orissa Panchayat Samiti (Administration of Affairs) Rules, 1987

(xvii)rectify defects or take appropriate action, if any, whenever any wastage of public money or any irregularity in the execution of any work or in the management of any institution he is required to supervise under any provisions of the Act and rules or instruction of Government, is brought to his notice;