- Subject to such conditions, if any, as the Administrator may, by notification specify, an officer employed in the Police, Salt or Customs Department, the Circle Inspector, a Village Council Member or an officer whom the Administrator may, by notification, specify within such areas as may be specified in such notification, shall be bound-(a)to give immediate information to an Excise Officer of all breaches of any of the provisions of this Act which may come to his knowledge; and(b)to aid any Excise Officer reasonably demanding his aid in the due carrying out of any of the provisions of this Act.
