Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45] [Entire Act] State of Mizoram - Subsection Section 45(a) in The Mizoram Excise Act, 1973 (a)to give immediate information to an Excise Officer of all breaches of any of the provisions of this Act which may come to his knowledge; and
